Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(3) in The Punjab Town Improvement Trust Rules, 1939

(3)The stock book shall be closed monthly and the balances verified by the officer in charge of the department. A report of the verification of the stock balances shall also be submitted to the chairman of the Trust at the same time.