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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(b) in The Orissa Forest Rest House Occupation Rules, 1983

(b)Rent shall be paid for guests, friends or relatives other than wife, children of officer and others who are entitled to occupy Forest Rest Houses free of rent.