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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)Where a certain claim or objection is presented to him, he shall, after complying with the requirements of sub-rule (1), for the ward with such remarks, if any, as he considers proper to the Electoral Registration Officer.