Section 11 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
11. Procedure of designated under Rule 10.
(1)Every officer designated under Rule 10 shall-(a)maintain in duplicate of list of claims in Form 6, a list of objections to the inclusion of names in Form 7 and a list of objections to particulars in Form 8; and(b)keep exhibited one copy of each such list on a notice board in this office.(2)Where a certain claim or objection is presented to him, he shall, after complying with the requirements of sub-rule (1), for the ward with such remarks, if any, as he considers proper to the Electoral Registration Officer.
