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State of Rajasthan - Section

Section 49 in The Rajasthan Judicial Service Rules, 2010

49. [ Grant of selection scale to District Judges. [Amended Vide Notification No.F.1DOP/AII/2010,G.S.R.NO.35 dated 10.6.2011.]

- The Officers of the District Judge cadre, who have put in not less than 5 years service shall be granted selection scale by the Court on the basis of merit to the extent of 25 percent of the effective strength of District Judges.]