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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)The minimum academic and other qualifications and experience in agriculture which students including agriculturists and children of agriculturists should possess in order to be eligible for admission to any course of study of the University offered at any of its constituent colleges, affiliated colleges, Agricultural Schools, constituent and recognised institutions and leading to the award of a degree, diploma, certificate or an academic distinction conferred by the University shall be such as shall in each case be determined by the Executive Council by a regulation, after taking into consideration the recommendations of the Academic Council in this behalf.