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State of Maharashtra - Section

Section 95 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

95. Number of students to be admitted to the course of study, academic and other qualification required for admission.

(1)The maximum number of students to be admitted to any course of study instituted by the University and offered at any of its constituent colleges, affiliated colleges, constituent institutions, Agricultural Schools and/or recognised institutions shall be such, as shall in each case be determined by the Executive Council, from time to time, by a regulation, after taking into consideration the recommendations of the Academic Council in this behalf and subject to the approval of the State Council and State Government.
(2)The minimum academic and other qualifications and experience in agriculture which students including agriculturists and children of agriculturists should possess in order to be eligible for admission to any course of study of the University offered at any of its constituent colleges, affiliated colleges, Agricultural Schools, constituent and recognised institutions and leading to the award of a degree, diploma, certificate or an academic distinction conferred by the University shall be such as shall in each case be determined by the Executive Council by a regulation, after taking into consideration the recommendations of the Academic Council in this behalf.