Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 11]

Himachal Pradesh High Court

Chandresh Bhardwaj And Others vs . State Of H.P And on 24 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Chandresh Bhardwaj and others vs. State of H.P and .

others and connected matters.

CWP No. 2765 of 2023 a/w CWP Nos. 7181 of 2021, 739 & 770 of 2023.

24.05.2023 Present: Mr. Tijender Singh, Mr. N.D. Sharma and Mr. Prashant Sharma, Advocates for the petitioner(s) in respective petitions.

Mr. Anup Rattan, A.G with Mr. I.N. Mehta, Sr. Addl. A.G, Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs and Ms. Priyanka Chauhan, Dy. A.G for the respondents-State.

Mr. Naresh K. Gupta, Advocate for the r respondent-Municipal Corporation, Shimla in all the petitions.

Mr. Jeevesh Sharma Advocate for the respondent-HIMUDA.

Learned counsel for the respondent-HIMUDA prays for is granted a week's time to file reply.

List on 31st May, 2023.






                                             ( Tarlok Singh Chauhan )
                                                Acting Chief Justice





             May 24, 2023                        ( Virender Singh )
                (naveen)                                Judge




                                                   ::: Downloaded on - 24/05/2023 20:34:03 :::CIS