Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Chota Nagpur Division - Section Section 65 in Chota Nagpur Tenancy Act, 1908 65. Power to eject cultivator or leave him in possession - Repealed by the Chota Nagpur Tenancy Act, 1947 (Bihar Act 25 of 1947), Section 21.
