Section 13(1) in Rajasthan High Court Staff Service Rules, 2002
(1)A candidate for direct recruitment to the Service shall pay an examination fees of Rs. 100/- (Rs. one hundred) in the form of cross Indian Postal Order payable to Registrar General, Rajasthan High Court at Jodhpur. In case of Scheduled Castes/Scheduled Tribe/Divorce Women and Widow Candidates, an examination fees of Rs. 25/- (Rs. twenty five) shall be charged.
