Section 13 in Rajasthan High Court Staff Service Rules, 2002
13. Examination Fees.
(1)A candidate for direct recruitment to the Service shall pay an examination fees of Rs. 100/- (Rs. one hundred) in the form of cross Indian Postal Order payable to Registrar General, Rajasthan High Court at Jodhpur. In case of Scheduled Castes/Scheduled Tribe/Divorce Women and Widow Candidates, an examination fees of Rs. 25/- (Rs. twenty five) shall be charged.(2)No claim for the refund of the examination fees shall be entertained nor the fees shall be held in reserved for any other examination except when the advertisement is cancelled by the Appointing Authority in which case the amount of examination fees shall be refunded.Provided that no claim for the refund of the examination fees shall be entertained after a period of one month from the date of issue of the notice of cancellation of the advertisement.
