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[Cites 0, Cited by 0] [Section 9D(13)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(13)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)in the marginal heading, for the expression "regional plan, master plan and new town development plan", the expression "master plan, new town development plan and detailed development plan" shall be substituted;