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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(13) in Tamil Nadu Town and Country Planning Act, 1971

(13)in section 30,-
(a)in the marginal heading, for the expression "regional plan, master plan and new town development plan", the expression "master plan, new town development plan and detailed development plan" shall be substituted;
(b)in sub-section (1), for the expression "a regional plan, a master plan or a new town development plan", the expression "a master plan, a new town development plan or a detailed development plan" shall be substituted;
(c)in sub-section (2), for the expression "the regional plan, the master plan or the new town development plan", the expression "the master plan, the new town development plan or the detailed development plan" shall be substituted;