Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(i) in The Rajasthan Brewery Rules, 1972 (i)the brewer's licence in the prescribed Form [R.B. 1(B)] [Substituted by GSR 158 [28-8-75].] is renewed in time;
