26. Special duties of officer-in-charge posted to brewery.
- It shall be the special duty of the officer-in-charge to see that-(i)the brewer's licence in the prescribed Form [R.B. 1(B)] [Substituted by GSR 158 [28-8-75].] is renewed in time;(ii)the brewer makes entry of his premises and utensils in Form R.B. 3;(iii)the vessels and rooms in the brewery are properly numbered and marked;(iv)the entries made by the brewer in the brewing book in Form R.B. 4, promptly and correctly made;(v)no materials other than those entered by the brewer in the brewing book are used;(vi)no worts are removed from the brewery until an account of them has been taken; and(vii)the rules prescribed for the management of breweries are strictly followed.
