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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Punjab - Subsection

Section 49(2) in Punjab Urban Planning and Development Authority Building Rules, 2013

(2)Provision of Renewal Energy Systems (Solar Water Heating Systems, Solar Photo Voltaic System) and use of Punjab Energy Conservation Building Code as notified under Energy Conservation Act, 2001 shall be applicable while approving the building plans for construction of buildings.