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State of Punjab - Section

Section 49 in Punjab Urban Planning and Development Authority Building Rules, 2013

49. Solar water heating.

(1)Solar water heating system and Compact Fluorescent Lamps(CFLs) shall be provided as per the Notification No.2/123/ 05-STE (3) 370 dated 20 January/ 6the February 2006, or as per the provisions of Renewal Energy Systems and Punjab Energy Conservation Building Code (PECBC) or as notified by the Government from time to time.
(2)Provision of Renewal Energy Systems (Solar Water Heating Systems, Solar Photo Voltaic System) and use of Punjab Energy Conservation Building Code as notified under Energy Conservation Act, 2001 shall be applicable while approving the building plans for construction of buildings.
(3)An incentive of 50 percent refund of building scrutiny fee shall be permissible on completion of the building on production of certificate from competent authority of PEDA (Punjab Energy Development Agency)