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[Cites 0, Cited by 0] [Section 82(10)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(10)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(a)not admit all or any of the articles of charge, furnish to such employee a list of documents by which, and a list of witness by whom, the articles of charge are proposed to be proved.