Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 615(5)] [Section 615] [Entire Act]

State of Jharkhand - Subsection

Section 615(5)(v) in Bihar Education Code, 1961

(v)A telephone rent of Re. 1 per day will also be charged from all officers occupying a Circuit House who are not entitled to telephone at Government cost. Officers who are provided with telephone at Government cost at their headquarters are exempted from the payment of telephone rent provided they certify in the Visitors' Book that they have been provided with telephone at Government cost at their headquarters.