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[Cites 0, Cited by 0] [Section 23D(4)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(4)(iv) in Haryana Municipal Building Bye-laws 1982

(iv)the interior of the cage shall be provided with a device that audibly indicates the floor. the cage has reached and indices that the door of the cage for entrance/exit is either open or closed.