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[Cites 0, Cited by 0] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(4) in Haryana Municipal Building Bye-laws 1982

(4)Lifts. - Wherever lift is required as per bye-laws, provision of at least one lift shall be made for the wheel chair user with the following cage dimensions of lift recommended for passenger lift of 13 persons capacity by Bureau of Indian Standards :-
Clear internal depth ..1100 millimeter.
Clear internal width ..2000 millimeter.
Entrance door width ..900 millimeter.
(i)a handrail not less than 600 millimeter long at 1000 millimeter above floor level shall be fixed adjacent to the control panel;
(ii)the lift lobby shall be of an inside measurement of 1800 millimeter x 1800 millimeter or more;
(iii)the time of an automatically closing door shall be minimum 5 seconds and the closing speed shall not exceed 0.25 meter/second;
(iv)the interior of the cage shall be provided with a device that audibly indicates the floor. the cage has reached and indices that the door of the cage for entrance/exit is either open or closed.