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State of Jammu-Kashmir - Section

Section 23 in Jammu and Kashmir Accountability Commission Rules, 2005

23. Functions of the Secretary

— (1) The Secretary shall be ex-officio Registrar of the Commission as well and shall discharge such duties and carry out the directions issued by the Commission from time to time.
(2)The Secretary shall be over all incharge of the administration over the employees of the Commission and shall ensure efficient performance by the employees of the Commission.