Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(2) in Jammu and Kashmir Accountability Commission Rules, 2005

(2)The Secretary shall be over all incharge of the administration over the employees of the Commission and shall ensure efficient performance by the employees of the Commission.