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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(2)The Admission Committee shall, by advertisement in the prominent newspapers widely circulated in the State, by web-site and by such other means, as the Committee may considers convenient; publish the date of registration, the list of Help centres, last date for submission of registration form, order of preferences of the institutions, colleges and the courses etc., and such other information as may be necessary in this behalf.