Section 15 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
15. Registration for Admission.
(1)A candidate seeking admission shall apply on-line, for the registration of his candidature, on the website, within the time limit specified by the Admission Committee.(2)The Admission Committee shall, by advertisement in the prominent newspapers widely circulated in the State, by web-site and by such other means, as the Committee may considers convenient; publish the date of registration, the list of Help centres, last date for submission of registration form, order of preferences of the institutions, colleges and the courses etc., and such other information as may be necessary in this behalf.(3)For the purpose of registration, a candidate shall be required to make payment of such sum towards the form fee, etc. as determined by the Admission Committee.(4)Where a candidate has made more than one registration, the registration made at the latest stage shall be taken into consideration for admission purpose and the other registration shall be treated as cancelled.(5)A candidate shall be required to obtain the print out of the registration form and shall sign on the copy thereof and submit the same, along with the self-attested copies of the requisite certificates and testimonies as specified in the registration form, at the Help Centre. An acknowledgement receipt for the same shall be given by the person authorized by the Admission Committee.
