Punjab-Haryana High Court
State Of Haryana And Another vs Lachman Dass on 30 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 5526 of 2013 (O&M)
State of Haryana and another
.....Appellants
Versus
Lachman Dass
......Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Roopak Bansal, Additional Advocate General, Haryana.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.5506 of 2013, titled as State of Haryana and another Vs. Lilu Ram and others.
(RAJESH BINDAL) JUDGE 30.08.2013 sharmila Devi Sharmila 2013.09.05 13:02 I attest to the accuracy and integrity of this document Chandigarh