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Punjab-Haryana High Court

State Of Haryana And Another vs Lachman Dass on 30 August, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH


                                                              RFA No. 5526 of 2013 (O&M)

            State of Haryana and another
                                                                            .....Appellants
                                                     Versus

            Lachman Dass
                                                                           ......Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Roopak Bansal, Additional Advocate General, Haryana.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.5506 of 2013, titled as State of Haryana and another Vs. Lilu Ram and others.

(RAJESH BINDAL) JUDGE 30.08.2013 sharmila Devi Sharmila 2013.09.05 13:02 I attest to the accuracy and integrity of this document Chandigarh