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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(2)The constituencies in which each district shall be divided and the number of total as well as Scheduled Castes seats allotted to each such constituency, shall be as indicated in Schedule 11.