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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(b) in Bihar Block Minority Welfare Officers Cadre Rules, 2018

(b)The minimum eligibility for direct recruitment shall be graduation. On the 1st of April every year, requisition for direct requirement against available vacancy with reservation roster shall be made to the Commission. The syllabus and the process of the exam for the direct recruitment shall be determined by the Commission.