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State of Gujarat - Section

Section 2 in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

2.

In these rules, unless the context otherwise requires,
(a)"Appendix" means an Appendix appended to these rules;
(b)"appointed date" means the date on which these rules shall come into force;
(c)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar;
(d)"direct recruit" means the person appointed on the posts specified in the Appendix A and Appendix B, and Appendix C otherwise than by promotion;
(e)"higher level departmental examination" means the departmental examination for direct recruit persons as specified in Appendix C and the examination for the persons working on the posts specified in Appendix B for promotion to the next higher posts as prescribed in Appendix B or, as the case may be Appendix C;
(f)"lower level departmental examination" means the departmental examination for the persons appointed of the post specified in Appendix A, and Appendix B
(g)"old rules" means the rules for the departmental examination for the persons appointed on the posts specified in Appendix A and Appendix B and Appendix C which were in force immediately before the appointed date;
(h)"relevant examination" means the respective departmental examination prescribed under these rules;
(i)"specified chances" means the number of chances specified in these rules, within which a person is required to pass the relevant examination;
(j)specified period means the period specified in those rules within which a person is required to pass the relevant examination.