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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

(f)"lower level departmental examination" means the departmental examination for the persons appointed of the post specified in Appendix A, and Appendix B