Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(4) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (4)The Surcharge shall be paid to the distribution licensee of area where the premises of the consumer availing Open Access are located; and
