Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159A(7)] [Section 159A] [Entire Act] State of West Bengal - Subsection Section 159A(7)(c) in The Howrah Municipal Corporation Act, 1980 (c)the applicant shall receive the said license on payment of such fee as may be determined by the Corporation, and the license shall be renewed annually.