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Securities And Exchange Board Of India - Section

Section 88 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

88. Action on inspection or investigation report.

- The Board or the Chairman shall after consideration of inspection or investigation report take such action as the Board or Chairman may deem fit and appropriate including action under Chapter V of the Securities and Exchange Board of India (Intermediaries) Regulations, 2008.