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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(4)(a) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(a)The criteria for deciding merit order in case of candidates who have passed the qualifying examination from the Gujarat Board or any other Board having equal merit marks shall be in the following sequence -
(A)(1) For Architecture Course:
(i)Valid 'NATA' Score for Bachelor of Architecture course;
(ii)Marks obtained in Mathematics or Statistics or Business Mathematics subject in qualifying examination.
(iii)Marks obtained in English subject in qualifying examination.
(iv)Date of Birth (candidate, who is older in age shall be given priority)