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State of Punjab - Section

Section 84 in The Punjab Capital (Development and Regulation) Building Rules, 1952

84. Residential buildings for more than two families and commercial buildings.

- The minimum width of any lobby, corridor, passage or a balcony in a residential building for more than two families and a commercial building shall be as given below :-
(a) Number of users up to 10 0.9 M
(b) Number of users from 11 to 20 1.1 M
(c) Number of users 21 to 100 1.25 M
(d)Increase 25 cms. for every additional 15 persons until a maximum of 2.5 M is reached. Wall and roofs shall be of fire resisting materials.]
[85. Public buildings and warehouse buildings. - The minimum width of any lobby, corridor, passage or balcony in a public building or a warehouse and industrial building to be used by the public shall be 1.4 M provided that in case of building where more than 20 persons are likely to work or assemble the minimum width shall be] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.] :-
(a) Number of users from 20 to 100 1.8 M
(b) Number of users 101 to 200 2.3 M
Occupancy shall be calculated on each floor. Walls and roof shall be of fire-resisting materials.]