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[Cites 0, Cited by 0] [Section 146(7)] [Section 146] [Entire Act]

State of Tamilnadu - Subsection

Section 146(7)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Appeals against the orders under sub-clause (iv) of clause (a) above shall lie to such authority as prescribed in the special by-law covering the service conditions of the employees of the society concerned.]