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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(1) in Tamil Nadu Agricultural University Act, 1971

(1)The Board shall appoint a Finance Committee consisting of the following members, namely:-
(a)Vice-Chancellor;
(b)Secretary to Government, Agriculture Department;
(c)Secretary to Government, Finance Department;
(d)One member chosen by the Board from amongst its non-official members; and
(e)Comptroller.