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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(c) in The Punjab Factory Rules, 1952

(c)One additional hygrometer shall be provided and maintained outside each cotton spinning and weaving factory wherein artificial humidification is adopted and in a position approved by the Inspector for taking hygrometer for each 5600 cubic metre or Part thereof hygrometer shade readings.