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State of Jammu-Kashmir - Section

Section 125 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

125. Preparation and submission of indents.

(1)The correct description of the various types of arms and ammunition, as given in Appendix-A must be strictly adhered to in all the indents.
(2)For the correct nomenclature of other Ordnance Stores, the Vocabulary of Army Ordnance Stores Indian Addendum shall be consulted.
(3)Indents should be prepared in consultation with local military authorities, if possible.
(4)Demands for ammunition should not be less than 100 rounds for any type of ammunition.
(5)Indents for arms and ammunition should be prepared in quadruplicate in forms Nos. 1, 2 and 3.
(6)Full consignment instructions shall be furnished in respect of every indent.