Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Jammu-Kashmir - Subsection Section 125(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)For the correct nomenclature of other Ordnance Stores, the Vocabulary of Army Ordnance Stores Indian Addendum shall be consulted.
