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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(1)The nature of posts included in the Service shall be as specified in column 2 of the [Schedule-I] [Substituted by No. F. 2(8) DOP/A-II/85, dated 23-7-91.].