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State of Rajasthan - Section

Section 4 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

4. Composition and strength of the Service.

(1)The nature of posts included in the Service shall be as specified in column 2 of the [Schedule-I] [Substituted by No. F. 2(8) DOP/A-II/85, dated 23-7-91.].
(2)The strength of posts in each grade shall be such, as may be determined by Government, from time to time, provided that Government may-
(a)create any post permanent or temporary, from time to time, as may be found necessary: and
(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time, without thereby entitling any person to any compensation.