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State of Punjab - Section

Section 81 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

81. When cease.

- Pay and allowance shall cease to accrue as soon as an employee ceases to be in service. In the case of an employee dismissed from the Corporation's service, they shall cease from the date of his dismissal. In the case of an employee who dies while in service, they shall cease from the day following that on which the death occurs.