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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(j) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(j)any other requirement decided or specified by the Zonal Accreditation Board or National Accreditation Board from time to time.