Himachal Pradesh High Court
Dalip Singh vs . Ram Chand (Deceased) on 8 September, 2023
Dalip Singh vs. Ram Chand (deceased) .
through Lrs and Ors.
RSA No. 19 of 2011 08.09.2023 Present: Ms. Heena Chauhan, Advocate, vice Mr. B.S.Thakur, Advocate, for the appellant.
Mr. Romesh Verma, Senior Advocate with Mr. of Hitesh Thakur, Advocate, for respondents No. 2 to 4.
Name of respondent No.1 deleted vide order rt dated 25.02.2014.
Learned counsel for the appellant, who is to argue the matter on behalf of appellant, is not available on account of personal difficulty.
List on 06.10.2023.
(Bipin C. Negi) Judge 8th September, 2023 (Nisha) ::: Downloaded on - 08/09/2023 20:40:25 :::CIS