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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dalip Singh vs . Ram Chand (Since Deceased) on 18 August, 2023

Dalip Singh vs. Ram Chand (since deceased) through LRs.

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RSA No.19 of 2011 18.08.2023 Present: Mr. C.D. Negi, Advocate, vice Mr. B.S. Thakur, Advocate, for the appellant.

Mr. Romesh Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for respondents No.2 to 4.

of Name of respondent No.1 deleted vide order dated 25.2.2014.

rt In terms of order dated 20.6.2023, further three weeks' time is granted to the appellant to ascertain/verify the status of the parties.

List on 8.9.2023.

( Bipin C. Negi ) August 18, 2023 (KS) Judge ::: Downloaded on - 18/08/2023 20:36:43 :::CIS