Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129F] [Entire Act] State of Madhya Pradesh - Subsection Section 129F(iv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (iv)to exercise and perform such other powers and f unctions as the State Government may confer or entrust under any law for the time being in force.]
