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State of Madhya Pradesh - Section

Section 129F in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

129F. Powers of Janpad and Zila Panchayat.

- Without prejudice to the generality of powers conferred by this Act, the Janpad Panchayat or the Zila Panchayat, as the case may be, in Scheduled Areas shall also have the following powers, namely,-
(i)to plan, own and manage minor water bodies up to a specified water area;
(ii)to exercise, control over institutions and functionaries in all social sectors transferred to them;
(iii)to exercise control local plans resources and expenditure for such plans including tribal sub-plans; and
(iv)to exercise and perform such other powers and f unctions as the State Government may confer or entrust under any law for the time being in force.]