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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)Any member other than an ex-officio member of the Board of Management, the Academic Council, or any other University Authority or Committee or Dean of a Faculty may resign by a letter addressed to the Registrar and the resignation shall take effect as soon as letter is received by the Registrar.