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State of Andhra Pradesh - Section

Section 170 in Andhra Pradesh Panchayat Raj Act, 1994

170. Allowances for attending a meeting of the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.].

(1)There shall be paid to the members of a [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] including its President and Vice-President and to the Members of the Legislative Assembly and of either House of Parliament for attending a meeting of the [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] such allowances as may be prescribed.
(2)There shall also be paid to the President in respect of his tours on duty whether within or outside the Mandal but within the District such allowances as may be prescribed.